Site icon SCC Times

Call for Papers| Journal of Innovation, Competition and Information Law (JICIL), Edition VIII: Submit by February 01, 2021

The Editorial Board of the Journal of Innovation, Competition and Information Law (JICIL) is accepting original and unpublished manuscripts in the field of Intellectual Property Rights Law, Competition Law, Information Law, including data protection law, for publication in Edition VIII of the Journal to be released in the month of April, 2021.

About the Journal

Journal of Innovation, Competition and Information Law (JICIL) is a peer-reviewed law journal aimed at understanding the nexus between the laws relating to intellectual property rights, antitrust and information or data, including personally identifiable information, . This journal aims to make an effort in identifying the key areas of Intellectual Property, Competition Law and Data Protection Laws that coincide or overlap each other and yet remain complementary. There is huge scope for application of Intellectual Property and Antitrust Laws in India and therefore, this journal seeks to delve into academic research so a legitimate contribution may be made to the practice and jurisprudence around these laws. Information Era, the codename for the 21st century, is indispensable to the growth and progress of a modern economy, particularly data based economies. Further, we may recognize that the basis of Intellectual Property happens to be application of the idea and exclusivity thereon while the object of Competition Law is also based on information, be it in the nature of trade secrets, protected information or through practical tools such as non-disclosure agreements. Information is the key to power in the 21st century and therefore it is important to recognize the same and in support of this theory, this journal extends the scope of examination and inquiry to Information Law.

Submission Guidelines

  1. Research Papers– 5000-7000 words exclusive of footnotes.
  2. Articles– 3000-5000 words exclusive of footnotes.
  3. Case Comments– 2500-3000 words exclusive of footnotes.
  4. Book Reviews- 1500-2500 words exclusive of footnotes (please note that the book should have been be published within the 2019-2021 duration and must be relevant as of April, 2021).

            Please note that the word limits are not hardcoded.

  1. Title of the Paper – Times New Roman, Size 16, Bold.
  2. Sub-Title – Times New Roman, Size 12.
  3. Heading 1 – Times New Roman, Size 12, Bold.
  4. Heading 2 – Times New Roman, Size 12, Underlined.
  5. Heading 3 – Times New Roman, Size 12, Italics.
  6. Line Spacing – 1.5.
  7. Footnotes – Times New Roman, Size 10, Single Line Spacing.

Important Details

Author(s) are required to send their submissions at info@jicil.info  in a word document format (.doc/.docx).  The name of the document must be in the following format- Title of the Submission-Name of the Author. Submission must be made with the Subject of the email as ‘Submission-Edition VIII (JICIL)‘.

While submissions are accepted on a rolling basis, they must be submitted latest by 11:59 p.m. on February 01, 2021 to be considered for publication in the upcoming edition.

Contact Details

For more details, you may refer to our website http://jicil.info/, and any other queries or clarifications may be addressed to the undersigned:

Ms. Aadhya Kancharla, Editor-in-chief- eic@jicil.info

Mr. Shuvam Bhattacharya, Deputy Editor-in-chief- info@jicil.info

Ms. Vedangini Bisht, Deputy Editor-in-Chief info@jicil.info

Exit mobile version