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Call for Papers| The GNLU Law Review [Volume VIII]: Submit by 31st January 2021

About

Gujarat National Law University, Gandhinagar, is one of India’s premier National Law Schools, contributing towards transformation of legal education ever since its inception in 2004.

The GNLU Law Review (‘TGLR’) is one of the flagship journals of the Gujarat National Law University and was launched in 2008, owing to the emergent need for broadening the platform for academicians, professionals, and research scholars to share and disseminate both knowledge and scholarship of new and innovative ideas in legal and allied disciplines.

TGLR, under the overall guidance of the Faculty Advisors, is a student-edited, peer-reviewed, annually published law journal that aims at providing a platform for an inter-disciplinary approach towards the study of law. Past issues of the journal contain contributions from eminent legal scholars across the globe.

Guidelines

TGLR is open for academicians, practitioners, doctoral students, and research scholars. All submissions must be accompanied by an abstract of not more than 250 words. Up to 5 keywords must also be provided.

In order to provide a more comprehensive platform, TGLR is not restricted to any particular theme; however, preference would be given to the submissions pertaining to contemporary legal issues.

The contributions submitted for publication in TGLR must neither have been previously published nor currently be under consideration for publication elsewhere. The contributions shall be evaluated on the basis of originality, innovativeness, clarity, and technical correctness. Authors shall solely be responsible for the accuracy of statements in the article.

Co-authorship is allowed upto a maximum of 2 authors. The manuscript must not contain the name of the author(s) or his/her institutional affiliation or any other information. A separate cover letter containing the name of the author(s), professional information, contact details, and other relevant information must be provided.

Categories

Formatting and Citation Style

Submission Procedure

The deadline for making submissions is 31st January 2021. All submissions shall only be made to tglr@gnlu.ac.in with the subject ‘Manuscript Submission for Volume VIII’.

Copyrights

The contributions presented to and accepted for publication and the copyrights therein shall be the intellectual property of TGLR. However, in exceptional circumstances, the contributions could be published elsewhere with the prior written permission of the Editor-in-Chief.

Indemnification

All contributors, by submitting any contribution towards TGLR, agree to indemnify the Gujarat National Law University and TGLR from and against all claims, suits, and damages based on any claim of copyright infringement, plagiarism, or unauthorized use.

Contact

For any queries, write to us at tglr@gnlu.ac.in or contact:

For more information on TGLR, click here.

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