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Law Mantra | One Day E- International Seminar on Globalizing World and Cybercrime, 30th January, 2021 [Submit Abstract by 5th January, 2021]

About Law Mantra Trust: “Law Mantra” (headquarters New Delhi) (Registration No 150 in Book No.4 Vol No 3, 603 0f 2018) is not for profit organisation running for the purpose of enhancing legal academics and legal awareness in the society and in the practice of the same. Law Mantra is a registered society under the Indian Trust Act, 1882 whose members are leaders and members from the legal fraternity, other professions with a nexus to conflict resolution, academics and experts from various fields who are committed to resolve conflicts and disputes using innovative mechanisms and methods such as Mediation, Conciliation, Negotiations and Arbitration. Law Mantra is a body of Jurists, Advocates, Academicians and Students running for the purpose of enhancing legal academics and legal awareness in the society and in the practice of the same.

About Advanced Centre on Research, Development & Training in Cyber Law and Forensics, National Law School of India University, Bangalore: Advanced Centre for Research, Development and Training in Cyber Laws and Forensics [ACRDTCLF] was established at NLSIU, Bangalore on 25th October 2010 under the initial financial support of the Department of Electronics and Information Technology (DeitY), Ministry of Communications& Information Technology, Government of India. The Centre spreads awareness and provides training to judicial officers, public prosecutors, judges, investigative agencies, cyber security personnel and others of cyber law with essential emphasis on the technical issues to prevent of misuse of the technology and better enforcement of related laws.

About Rajiv Gandhi National University of Law, Punjab: Rajiv Gandhi National University of Law (RGNUL), is a public law school and a National Law University located in Patiala, Punjab, India. It was established in 2006 by the Punjab Government (Punjab Act No. 12 of 2006) as a university dedicated to the field of Legal Education. RGNUL offers a 5-year B.A. LL.B (Honours) programme and a 1-year LL.M. with an intake of 196 seats per annum and 40 seats per annum, respectively. Admission to these programmes is through Common Law Admission Test (CLAT). Ph.D programmes are also offered. Rajiv Gandhi National University of Law was ranked 13 among law colleges in 2019 by The Week., The National Institutional Ranking Framework (NIRF) ranked it 10 among law colleges in 2020.

About Maharashtra National Law University, Nagpur: Maharashtra National Law University Nagpur (MNLU) (also known as National Law University, Nagpur or NLU Nagpur) is a National Law University and a public law institution established by the government through a public enactment as the Maharashtra National Law University Act (Maharashtra Act No. VI of 2014). The university is the 19th National Law University established in India and is located in the Orange City of Nagpur, Maharashtra. The Chief Justice of India serves as the Head of the institution.

Concept Note:

The International Seminar on Globalizing World and Cybercrime 2021 is taking place on 30th January, 2012 Online. The International Seminar on Globalizing World and Cybercrime is being organized by Law Mantra Trust, Advanced Centre on Research, Development & Training in Cyber Law and Forensics, National Law School of India University, Bangalore, Rajiv Gandhi National University of Law, Punjab, Maharashtra National Law University, Nagpur.

The Seminar aims to examine and analyze the emerging Cyberlaw, Cybercrime and Cybersecurity trends of today’s times. The International Seminar will be attended by various international delegates and speakers as also representatives from the national Diaspora representing the stakeholders in the digital ecosystem and alive web. These would include representatives from the Central Government & State Governments, various Ministries, Law Enforcement Agencies, Police, Business, Information Technology, Corporate Sector, Academicians, Scholars, Service Providers, International Organizations and distinguished thought leaders.

Objective

To provide a platform for stake holder like organizations working in international and national level, legislatures, civil societies, researchers, practitioners, academicians, activists and policy makers to deliberate and discuss on what is required to build strategies and to address the constraints in inclusive practices towards betterment of the society.

Sub themes

 Note: These Themes are not exhaustive; Authors are open to work on any topic related to above-mentioned theme.

Procedure for Submission of Abstracts:

Guidelines for Paper Submission:

Publication Opportunity

Selected will be published in book bearing ISBN, International Journal of Legal Research and Governance (Print Journal) bearing ISSN and Law Mantra Journal. (If Paper will Selected for Publication in Book bearing ISBN, Contributor have to Contact Publisher and will have to pay charge if any one wishes to procure Hard Copy of Book as per bill raised by Publisher ).

REGISTRATION FEE FOR PRESENTATION OF PAPER

Student Rs. 500/-
Faculty/Professional/Research Scholar/Other Rs 700/-

Both Author and Co-Author have to register separately.

IMPORTANT DATES

Submission of Abstract 5th January
Confirmation of Abstract Selection 7th January
Registration 20th January
Submission of Draft Paper 27th January
Seminar Date 30th January
Submission of Final Paper 28th Febraury
Publication of Paper By December, 2021

Who Should Attend?

Students, Research Scholars/Faculties/Academicians, Corporate Delegates, Business entities, Lawyers.

Rules for the Presentation:

Organizing Committee

  1. Himanshu Pandey, Associate Professor of Law, MNLU-Nagpur. (Convenor)
  2. Shailedra Kumar, Trustee Law Mantra Trust. (Member)
  3. Aditya Mishra, Managing Trustee, Law Mantra Trust. (Member)
  4. Akansha Jain, Joint Secretary, Law Mantra Trust. (Secretary of Event)

HELPLINE:+91-9310053923 (Law Mantra Office)

Email: seminarnlus@gmail.com

TO REGISTER AS ATTENDEE CLICK HERE

[Mention SCC Online log in the Registration Form post selection of your abstract]

For More Details Visit: HERE 

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