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MNLU, Nagpur Launches New Undergraduate Course

Maharashtra National Law University, Nagpur was established by the Government of Maharashtra vide Act No. VI of 2014 to advance and disseminate learning and knowledge of law and legal process and their role in national development. In furthering our vision of improving the quality of Justicing in the country by attracting best talent and train it for courts, the University is launching B.A.LL.B. (Honours in Adjudication and Justicing), an Undergraduate Degree Course. This Five-Year duration degree course comprises of intensive and exhaustive practical training with regular Internships and Judicial Clerkship and Six months of Apprenticeship (Semester-X) under the guardianship of High Court Justices and District Judges. B.A.LL.B. (Honours in Adjudication and Justicing) is a residential Degree Course that aims to equip the students with critical legal thinking for entry level of Judiciary. Its curriculum focuses on pluralism, social integration, and socio-cultural structure of the State. Mock Trials, Clinical legal Education, and field visits are the integral part of the curriculum through which students understand the application of classroom teaching and appreciate the socio-economic and legal issues.

For Eligibility, Intake and Reservation, Tentative Course and Fee Structure, and Admission Procedure, please visit University website HERE .

Important Dates:

 

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