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Call for Papers | GNLU SRDC ADR Magazine [Third issue]

About the Magazine

The SRDC ADR Magazine is a quarterly publication which invites submissions from experts, working professionals, academics and students in the field of Alternate Dispute Resolution.

The ADR Student Research Group launched its first edition of the ADR Magazine in May, 2020. This flagship publication of the ADR SRG witnessed several articles pertaining to the recent developments, judicial decisions and practices of ADR in Indian and several foreign jurisdictions.

The second issue of the Magazine witnessed articles written by leading practitioners well versed in the field of ADR. An additional highlight of the issue is the interview given by Mr. Sitesh Mukherjee, a former Dispute Resolution head and Partner at Trilegal, who recently began his independent practice.

The SRG collaborated with several experts and practitioners in the field of ADR who supervised the process of the publication, thereby adding to the scholastic appeal of the Magazine.

Topics

Authors may make submissions on topics pertaining to any one of the following:

Please note that the above list is not exhaustive and authors are free to write on issues falling broadly within the field of Alternative Dispute Resolution.

The magazine permits Articles, Case Comments, Legislative Comments and Book Reviews falling within the scope of Alternative Dispute Resolution.

Submission & Formatting Guidelines

Cover Letter

The submission should be accompanied by a Cover Letter, within the manuscript attached and must contain the following details:

Mode of Submission

Copyright and Editorial Policy

Contact Details

E-mail ID: srdcadr@gnlu.ac.in

Rahul Kanoujia: Editor-in-Chief: +918451084791

Raghav Bhargava, Senior Editor: +919838164641

Important Details

The link for the first and second issue is here and here respectively.

The link for the LinkedIn page is here.

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