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Justice Rohinton Nariman, Judge Supreme Court of India appointed as Chairman of Supreme Court Legal Services Committee

Ministry of Law and Justice

Central Authority nominates Justice Rohinton Fali Nariman, Judge Supreme Court of India as Chairman of the Supreme Court Legal Services Committee with immediate effect.


Ministry of Law and Justice

[Notification dt. 03-09-2020]


About Justice Rohinton Nariman:

Date of Birth:13.08.1956

School: Cathedral School, Mumbai (High 1st Division, ISC)

College:

Profession:

Senior Counsel, Supreme Court of India.
Was made Senior Counsel by the Chief Justice of India.  Justice Venkatachalaiah amended the rules in order to make him a Senior Counsel at the young age of 37 against the mandatory 45.  Has practiced Maritime Law in New York at Haight, Gardener, Poor and Havens for 1 year.  Has practiced law for the last 35 years.  Has over 500 Reported Supreme Court Judgments to his credit.  Expert in Comparative Constitutional Law and Civil Law.

Governing Board: Gujarat Law School, Ahmedabad.

Mediation Committee: Member, Supreme Court of India.

Lectured at:

Specializing in Comparative Religious Studies:


Image Credits: DNA India

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