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Validity of Fitness, Permits, Licenses, Registration or other documents of Motor Vehicles extended till December, 2020

Ministry of Road Transport and Highways has decided to extend the validity of Fitness, Permits, Licenses, Registration or other documents under Motor Vehicles Act, 1988 and Central Motor Vehicle Rules, 1989 till the 31st of December 2020. The Ministry had earlier issued advisories on 30th March and 9th June this year regarding extension of validity of the documents related to Motor Vehicles Act, 1988 and Central Motor Vehicle Rules, 1989.

It was advised that the validity of Fitness, Permit (all types), License, Registration, or any other concerned document(s) may be treated to be valid till the 30th of September 2020.

Taking into consideration the situation still continuing due to conditions for prevention of the spread of COVID-19 across the country, it has further advised that the validity of all of the above-referred documents whose extension of validity could or not likely be granted due to lock-down and which had expired since 1st of Feb, 2020 or would expire by 31st Dec 2020, the same may be treated to be valid till 31st of December 2020. Enforcement authorities have been advised to treat such documents valid till the 31st of December 2020.

This step of the Ministry of Road Transport and Highways is likely to help out the citizens in availing transport-related services.


Ministry of Road Transport & Highways

[Press Release dt. 24-08-2020]

[Source: PIB]

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