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Call for Papers | Securities Law E-Newsletter Vol XI

About the Organisation

The Centre for Law and Development (CLD) is a Research Centre at the National University of Advanced Legal Studies, Kochi (NUALS, Kochi). The CLD NUALS Securities Law e-Newsletter is a leading online newsletter in the space of Capital Markets and Securities Law.

It features articles, case notes and opinions by members of the legal fraternity in the field of Capital Markets and Securities Law. The Quarterly e-Newsletter also provides updates on the legal and regulatory developments in the area.

Call for Papers

CLD NUALS Securities Law e-Newsletter is inviting submissions for its Eleventh (XI) Volume to be published in October 2020. Contributions to the e-Newsletter are welcome from all academicians, practitioners and law students.

Topic

The submission must be an original work of the writer(s) within the broader theme of contemporary issue(s) in capital markets and securities law. Submissions with critical analysis of legal issues along with possible solutions to tackle the issue will be given preference.

Submission Guidelines

How to Submit?

In order to facilitate an independent, innovative dialogue on securities law and regulatory practice, we invite students as well as professionals to send in their entries to cld@nuals.ac.in on or before September 13, 2020 (by 11:59 P.M.).

The subject of the mail should be ‘Submission for CLD e-Newsletter Edition XI’. The body of the mail shall contain details of the author/s (full name, year of study, university and contact number). An entry not adhering to the submission guidelines shall not be entertained.

Contact

In case of any queries, you can reach out to us at cld@nuals.ac.in or contact

Aditya Yadav: +91 8902275778

Mudit Jain: +91 8209801348

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