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Call for Blogs | NLS Business Law Review (Blog)

The Board of Editors of the National Law School Business Law Review is pleased to invite original and unpublished articles for publication on its blog.

About the Blog

The NLS Business Law Review (blog) is an initiative by the National Law School of India University to recognise and foster academic research and scholarship in corporate and commercial law.

Mandate

The blog intends to recognise and foster academic research and scholarship in commercial law by examining the myriad regulatory frameworks, domestic or international, that impact doing business in India or globally.

The mandate of the NLS Business Law Review thus, inter alia, includes company law, securities and capital markets regulation, banking and finance, taxation, foreign investment, competition law, commercial dispute resolution, contract and commercial law, and employment law.

Submission Categories

The NLSBLR Blog invites contributions in the following categories –

  1. Responses to articles published in the journals, including the NLS BLR
  2. Comments on contemporary legal developments relating to business law.
  3. Articles on topics of with respect to ease of doing business in India
  4. Book reviews engaging with recent literary works.

Guidelines for Submissions

Timeline and Procedure

We accept contributions to the BLR Forum on a rolling basis. NLSBLR strives to ensure a speedy and efficient review process. We follow a system of two rounds of review by the Editorial Board for publication in the BLR Forum. Authors should be prepared to make suitable changes to their articles as required by the Editorial Board before publication.

Conditions of Publication

Please note that submissions not conforming to these guidelines may be returned or rejected. While we strive to provide substantive feedback for every submission we receive, it may not always be possible to do so, given the large number of submissions. We reserve the right to reject submissions without providing substantive feedback.

Please note that the NLSBLR blog allows cross-posting of articles.

Contact

In the event of any queries, please contact Vasu Aggarwal, Editor-in-Chief or Mallika Sen, Deputy Editor-in-Chief at nlsblrblog@gmail.com.

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