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Cabinet Secretariat | Ministry of Human Resource Development (MHRD) renamed as Ministry of Education

Ministry of Human Resource Development renamed as Ministry of Education.

In exercise of the powers conferred by clause (3) of Article 77 of the Constitution, the President makes the following rules further to amend the Government of India (Allocation of Business) Rules, 1961, namely:-

The Government of India (Allocation of Business) Three Hundred and Fifty-Sixth Amendment Rules, 2020.

In the Government of India (Allocation of Business) Rules, 1961 in THE FIRST SCHEDULE, for the heading

18. Ministry of Human Resource Development (Manav Sansadhan Vikas Mantralaya), the heading Ministry of Education (Shiksha Mantralaya) shall be substituted.

in THE SECOND SCHEDULE

(i) under the heading ―MINISTRY OF EXTERNAL AFFAIRS (VIDESH MANTRALAYA), in the entry 48, for the words ―Ministry of Human Resource Development, the words ―Ministry of Education shall be substituted;

(ii) for the heading ―MINISTRY OF HUMAN RESOURCE DEVELOPMENT (MANAV SANSADHAN VIKAS MANTRALAYA), the heading ―MINISTRY OF EDUCATION (SHIKSHA MANTRALAYA) shall be substituted.

Read the Notification here: NOTIFICATION


Cabinet Secretariat

[Notification dt. 14-08-2020]

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