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Call for Papers | NUALS Law Journal 15th Edition: Issue 1

The Editorial Board of the NUALS Law Journal (ISSN Number 2319-8273) is inviting submissions for its 15th Edition. The Journal, being the flagship law review of the National University of Advanced Legal Studies, is a multidisciplinary, double-blind, peer-reviewed journal. Further details are available on our website: nualslawjournal.com

We welcome submissions, on any topic of law of contemporary relevance, from academicians, legal practitioners, students and researchers from the legal community. All submissions will go through a rigorous review process and possible editing by the Editorial Board.

We accept submissions under the following categories:

Longer submissions may be considered on the basis of merit.

Submission guidelines

  1. Submissions are to be made only in electronic form and must be sent to lawjournal@nuals.ac.in
  2. Submissions are accepted on a rolling basis; the 15th Edition will consist of two issues. The cut off for consideration for the first issue will be 24th of October 2020, while the cut-off for the second will be the 21st of February 2021. All submissions after the 21st of February will be considered for the 16th Edition.
  3. All submissions are to contain an abstract, of not more than 250 words, accompanying the article.The abstract must be at the beginning of the article. Please refrain from sending abstracts in separate word doc.
  4. By submitting an article, the author undertakes that the article is an original work and has not been submitted, accepted or published elsewhere.
  5. Plagiarism will result in summary rejection of the submission.
  6. Co-authorship is allowed for a maximum of two authors.

Formatting Guidelines

  1. All submissions must follow the Bluebook (20th Edition) style of citation; non-conformity will be a ground for rejection.
  2. Submissions must be in Times New Roman font, with size 12 and line spacing 1.5.
  3. All footnotes must be in Times New Roman font, with size 10 and line spacing 1.
  4. Submissions must be made in .doc/.docx formats only.
  5. The documents must not contain any identification markers. Eg: Name of the author after the title, Author as recognised by Word or any other meta data.

Receipt of submission will be intimated to the authors within two weeks of submission. Authors will be periodically updated on the status of review of their piece. If there are any doubts, the board can be contacted at lawjournal@nuals.ac.in

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