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NMIMS SOL | National Virtual Moot Court Competition

NMIMS is the all encompassing educational platform for  diverse fields of career such as  Engineering, Science and Technology,  Management, Commerce, Architecture, Law, Economics, Pharmacy, Aviation, Design, Performing Arts, Hospitality Management, Mathematical Science, Branding and Advertising, Agricultural Sciences and much more. Started in 1981 NMIMS has today emerged as a globally reputed university. Always socially conscious, the Shri Vile Parle Keeravani Mandal (SVKM) made the decision to cater to the rising demand of management institutes in the country.This led to the birth of the Narsee Monjee Institute of Management Studies (NMIMS).

About the NMIMS , SOL BANGALORE. 

NMIMS School of Law offers an outstanding legal education so as to inculcate a wide range of legal skills useful for the legal profession including the corporate level. Established in 2018 by NMIMS University, one of the premiers Deemed to be Universities in India, the programs offering in our law school has all qualities and niceties of the programs offering by the world class Universities over the world. The school’s faculty members are well qualified and experienced with wide range of quality legal publications and also associated with social justice legal education. T h e m o s t advantageous fact is that NMIMS student community is well diversity rich irrespective of any region, religion, sexual orientation etc. School of Law aspires to be a global center of scholarly excellence in the field of law and justice and will prepare outstanding and innovative law professionals with socially responsible outlook through holistic legal education. A Law School with global focus and international outreach dedicated to advance human dignity, social and economic welfare, and justice through knowledge of law.
About the first Virtual moot court competition.
 
Nations across the world are bearing up their preparation to face the challenges thrown by the Coronavirus. India is also following the impeccable measure of social distancing. But at the same time, we are not standing apart; rather technology has enabled us to maintain our life in both social as well as professional spaces. With the help of this technological advancement The Moot Court Society of NMIMS School of Law Bangalore feels honored and proud to organize 1st National Virtual Moot Court Competition 2020 in collaboration with M Mulla Associates.
DATE
The date of the competition will be
11th – 13th September, 2020.
VENUE
Online Meetings Application (The links and the schedule of the meeting rooms shall be provided via mail after the submission of memorials)
DRESS CODE
Ladies: White shirt and black pant / black skirt along with black coat/ Any Formals
Gentlemen: White shirt, black trousers, black tie along with black coat/ Any Formals
LANGUAGE
The language of the competition will be ENGLISH only
ELIGIBILITY
All students enrolled bonafide in an undergraduate i.e. 3 years/ 5 years and post graduate law program conducted by any college or university shall be eligible for participation in the competition.
Cross Institutional team are eligible to participate.
Registration through Google form
PAYMENT DETAILS
 Bank Details
The Registration Fee is to be transferred in favour of SVKM’S NMIMS via NEFT/ RTGS in the account details provided below:
A/C Holder Name: SVKM’S NMIMS
A/C Number: 435301010060080
Bank Name: Union Bank of India, Post Kalkere Bannerghatta Road, Dist. Bangalore- 560083
IFSC Code: UBIN0543535
Details: Student’s name and Institution/University’s name
Fee Details
Early bird : 20th July 2020 11:59pm.
The Registration Fee for early bird registrations is Rs. 500.00. Post early bird registration the Fee is Rs 600.00.
Deadline 
 
Release of Notification 09 July 2020.Registration Starts 09 July 2020. Last Date to Register 7th August 2020 11:59 pm.
Moot problem release : 9th July
Last date to submit moot memorial: 3rd September 11:59 pm.
Contact information
 
Official mail id: Mcs.sol@nmims.edu.in
MR. PRITAM GHOSH
FacultyCoordinator,SchoolofLawNMIMSBangalore
6363759532
MS. PRIYANSHI BAINWALA
Convener,MootCourt Society,SchoolofLawNMIMSBangalore
9073107293
MR. ASHISH KUMAR
DeputyConvener,MootCourtSociety,SchoolofLawNMIMSBangalore
8709898284
For Brochure, refer Brochure nmims sol
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