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ILS Pune Webinar | Champakam Dorairajan at 70: Defining Moment of Indian Constitution

 ILS Law College at Centre for Public Law is pleased to announce its upcoming webinar titled “Champakam Dorairajan at 70: Defining Moment of Indian Constitution”
Day/ Date: Saturday, 20th June 2020
Time: 4:30 pm to 6:30 pm
Speakers:
1. Hon’ble Justice Raghvendra Singh Chauhan (Chief Justice, Telangana High Court)
2. Dr Gopal Guru (Retired Professor Jawaharlal Nehru University, renowned Political Scientist)
3. Dr Sumit Baudh (Associate Professor, Jindal Global Law School)
4. Dr Sanjay Jain (Associate Professor and Principal Additional Charge, ILS Law College)
5. Sri Rahul Bajaj (Rhodes Scholar, Disability Rights Activist)
6. Ms Rashmi Raghavan (Student Presenter, ILS Law College)
Moderated by: Mr Amit Pai (Advocate – on- Record, Supreme Court of India)
Join the google meet link: HERE
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