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ILNU organises Webinar Series on Fundamentals of Intellectual Property Rights

ILNU is organising various webinars. The details of the same are mentioned below:

The third session is on the topic “Fundamentals of Intellectual Property Rights”. We will have  Mr. Aditya Gupta – Associate IRA Law and Ms. Sonal Goel – Associate, Remfry and Sagar. The session will be moderated by Mr.Amay Jain, Associate Sujata Chaudhri IP Attorneys. The third session will be conducted on 22nd April from 1.30 PM onwards.

You can register at HERE

The second  session is on Topic “Understanding Practical Aspects of CIRP”. We will have Mr. Kaustubh Prakash- Senior Associate, Vaish Associates, Advocates and Ms. Surabhi Pareek- Senior Associate, Cyril Amarchand Mangaldas, Mumbai. The session will be moderated by Mr. Mayur Jugtawat, Associate, NSA Legal, Mumbai. This session of the webinar will be conducted on 21st April 2020, 2:00 PM Onwards.

 Kindly find related topics for discussion- HERE

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