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COVID-19 | To mitigate economic hardship of migrant workers, all States/UTs have been advised to create relief shelters with basic amenities

To alleviate sufferings of the people during the 21-day nationwide lockdown, Union Home Minister Amit Shah has communicated to the State/UT governments to take appropriate measures to ensure effective implementation of the lockdown measures on maintaining social distance, while mitigating the economic hardship of the migrant workers during this period.

Under the directions from the Union Home Minister, the Union Home Secretary has written to the States/UTs to take measures to create relief shelters with all basic amenities and mitigate economic hardships to prevent movement of a large number of migrant workers to their domicile States, so as to prevent the spread of COVID-19.

To ensure effective implementation of the lockdown measures, and to mitigate the economic hardship of the migrant workers, all States/UTs have been advised to take following additional measures:

In case of violation of any of the above measures, the respective State/UT Government, would take necessary action under the Disaster Management Act, 2005 and the District Magistrate/ Deputy Commissioner and Senior Superintendent of Police/ Superintendent of Police/ Deputy Commissioner of Police would be personally liable for implementation of the above directions and lockdown measures issued earlier.

Read the Order here: MHA ORDER TO STATES/UTs


Ministry of Home Affairs

[Press Release dt. 29-03-2020]

[Source: PIB]

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