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1st HPNLU National Moot Court Competition, 2020

Himachal Pradesh National Law University, Shimla, is organising its 1st National Moot Court Competition April 17-19, 2020.

The Himachal Pradesh National Law University, Shimla is a premier Law University in India established by the Himachal Pradesh National Law University Act, 2016 (16 of 2016). The University commenced operations on 5th October 2016 and currently administers batches of B.A. / B.B.A. LL.B, LL.M (one year programme) and PhD.

The National Moot Court Competition is an endeavour to offer law students an opportunity to develop skills which are crucial for growing into a successful lawyer and to expose them to the developing frontiers of law which shall help them to develop holistically. With this objective, we are delighted to invite your esteemed institution to the 1st HPNLU National Moot Court Competition scheduled from April 17-19, 2020 at Himachal Pradesh National Law University, Shimla.

ELIGIBILITY: Faculty of Law/Law School/Universities are invited to participate in the 1st HPNLU National Moot Court Competition, 2020 by registering on or before March 27, 2020. Only one team can register from one institution/college. Members of the team must be undergraduate students, pursing Bachelors of Law Degree (a 5-year integrated course or 3-year).

REGISTRATION:  All the participating institutions have to confirm participation by sending a duly filled Registration Form and the scanned copy of the ‘Demand Draft’ by email to mcc@hpnlu.ac.in  on or before 27th March 2020.  Since the post does not reach in time, the participating teams are required to carry their duly filled ‘Registration Form’ (hard copy), ‘Demand Draft’, and 05 copies of Memorials (hard copy) and shall be submitted at the registration Desk on April 17th, 2020.  The teams shall solely be responsible for non-submission of hard copy of registration form, Demand Draft or Memorials.

REGISTRATION FEES: The participating Teams are required to pay INR 5,000/- as registration fees in the form of Demand Draft in favour of Registrar Himachal Pradesh National Law University, Shimla, payable at Shimla.

CONTACT DETAILS: All clarifications and queries regarding the Moot Proposition and Rules & Regulations shall be sought only via e-mail to mcc@hpnlu.ac.in

BROCHURE: click HERE 

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