5-judge bench holds no time limit could be fixed while granting anticipatory bail [Full report]
Supreme Court: In a significant ruling, a 5-judge bench of Arun Mishra, Indira Banerjee, Vineet Saran, MR Shah, and Ravindra Bhat, JJ has … Continue reading 5-judge bench holds no time limit could be fixed while granting anticipatory bail [Full report]
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