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Cabinet approves ex-post facto agreement between India & Uzbekistan on — Cooperation in the field of Combating Transnational Organized Crime & International Terrorism

Union Cabinet has given ex-post facto approval on an Agreement between the Ministry of Home Affairs of the Republic of India and the Ministry of Internal Affairs of the Republic of Uzbekistan on Cooperation in the field of Combating Transnational Organized Crime and International Terrorism, that was signed by Union Home Minister and the Minister of Internal Affairs, the Republic of Uzbekistan at New Delhi on 20-11-2019 during the visit of Hon’ble Minister of Internal Affairs of Republic of Uzbekistan to India.

The agreement aims to improve the effectiveness of both countries in prevention and suppression of crimes including crime relating to terrorism and its financing, organized crime and to establish a framework for enhancing cooperation between the officials of intelligence and law-enforcement agencies of the two countries, in line with domestic laws and international obligations.


Cabinet

[Source: PIB]

[Press Release dt. 24-12-2019]

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