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Call for Papers | Centre for International Trade Law

Centre for International Trade Law of National Law University Odisha proposes to bring out an edited book with a multidisciplinary approach on Fisheries Conservation and Trade in Fisheries: Towards Sustainable Use.
Suggested themes
 We invite original unpublished papers that may address one or more of the following themes:
1. Fisheries Conservation and Management Practices
2. Fisheries and WTO
3. Emerging trends in sustainable fishing
4. Food security and fisheries conservation
5. Dependency of developing countries on fisheries
These themes are merely suggestive and not an exhaustive one. The writers may explore any topic within fisheries conservation and fisheries trade.
Submission Procedure
Writers having expertise in this area are invited to submit original unpublished paper on or before April 30, 2020 to citl@nluo.ac.in. Length of the paper should normally be between 5000 to 7000 words and an abstract of 200-300 words should also be sent along with the paper.
Submission Guidelines 
Only original papers will be accepted for publication. Revised version of papers that was published earlier will not be accepted. The book will be published by Centre for International Trade Law, NLUO. Copyright will be with Centre for International Trade Law, NLUO and the authors will have to sign a Declaration of Originality and Transfer of Copyright Agreement. With regard to the selection of papers, the decisions of Editors will be final. Submissions should be made in Microsoft Word. The paper shall be written in Times New Roman Font with size 12.
Contact Details 
For inquiries, kindly contact Eluckiaa A., Assistant Professor of Law, NLUO at eluckiaa@nluo.ac.in.
For more details, refer call-for-papers-CITL
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