No. F. 23(1548)/CAP/TPT/PCD/2019/81228.—In exercise of the powers conferred by Section 115 read with clause (41) of section 2 of the Motor Vehicles Act, 1988 (59 of 1988), the Lieutenant Governor of the National Capital Territory of Delhi, hereby orders that the restrictions regarding Odd-Even Scheme imposed vide notification No. 23(1549)/CAP/TPT/PCD/2019/1579/78617 dated the 1st November, 2019 shall not be applicable on the dates 11th and 12th November, 2019.
[Transport Department]
[Notification dt. 08-11-2019]
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