Centre is organizing its 1st Annual Conference on International Arbitration on 6 December, 2019. The theme is – ‘Practice & Procedure in International Arbitration’ and it will feature 4 panel-discussions on the sub-themes of – International Commercial Arbitration, Maritime Arbitration, Sports Arbitration & Investment Arbitration.
The speaker line-up features eminent lawyers, practitioners and arbitrators from India and abroad. You will find the relevant details in the attached brochure.
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