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Call for papers| Nirma University Law Journal

Nirma University Law Journal has completed five years; a landmark in the journey of exploring changing dynamics of law. 
The journal is a bi-annual, peer-reviewed publication from Institute of Law, Nirma University. It showcases contemporary issues and challenges specific to law, with an interdisciplinary approach towards assimilating knowledge.  
Theme:
The journal invites submission on any broad topic of law but not limited to any particular theme. However, preference by the editorial team shall be given to original manuscripts highlighting contemporary legal issues with national and international significance.

The authors are free to write on any topic that they wish to contextualize on.

The NULJ is now accepting submissions for its next edition to be published in Dec. 2019. Submissions for scholarly, original and unpublished written works from people across the legal profession – students, academicians and practitioners – are invited, to be published in the Journal  

Important Dates:

  1. Submission of Abstract: 19th Oct 2019
  2. Submission of full paper: 25th Nov 2019
  3. Completion & Intimation of Reviewed papers: 20th Dec 2019
  4. Publication of Journal: 25th Dec 2019
Click HERE for abstract submission.

Contact Persons:

Ankitashree Tripathi (Mobile number: 70432 20584)

E-mail: nulawjournal[at]nirmauni.ac.in

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