The Editorial Board of the Journal welcomes submissions of original articles, comments and discussions on the theme “Mounting Risks in the Current Corporate Governance Regime” for its Volume III Issue II.
Kindly contact the undersigned in case of any queries.
Thank you
Kavya Mathur
Editor-in-Chief | +91 9521692159 | kavyamathurnluj@gmail.com
Nitya Jain
Executive Editor | +91 9811353355 | nityanluj@gmail.com
Journal of Corporate Law and Governance
National Law University, Jodhpur
For more details, refer Call for Papers – Journal on Corporate law & Governance