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New Issue of GNLU Journal of Law, Development and Politics [Vol 9 Issue 1 2019] published

Contents

Articles

The Global Trade War Triggered by the United States

—Shilpa Parasrampuria

The Dilemma Created by the Privilege against Self Incrimination

—Bhat Waseem Ahmad

Climate Change Regime in Bangladesh Security Challenge for India

—Ningthoujam Koiremba Singh & Lakshmi S.

Prospects and Challenges of Islamic Banking and Islamic Investments in Gujarat

—Mobin Sheikh

Legislative Framework of Right of Children to Free and Compulsory Education in India ? An Analysis

—Asha Verma

Judiciary State or not – A Critical Analysis

—Gaurav Kumawat

Social Media and IPR issues

—Niharika Behl

Creating a Carbon Trading Market for Vehicular Pollution Between Private Individuals

—Aditya Prasad

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