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Call for Papers: Gender, Human Rights and Law Vol 7

NLSIU

NLSIU

Centre for Women and the Law (CWL), NLSIU invites contributions for the upcoming edition of Gender, Human Rights and Law Vol. No. 7, a publication brought out by the Centre for Women and the Law (CWL) at the National Law School of India University, Bangalore.

We seek contributions in the form of multidisciplinary writings, articles and essays (4,000-8,000 words). The deadline for accepting submissions is 15th July 2019. The same may be emailed to cwl@nls.ac.in in MS Word format along with the Consent Form.

Call for Papers – Gender, Human Rights and Law (Vol7)

College: NLSIU, Bengaluru
Department: Centre for Women and the Law (CWL), NLSIU
Last date: 15 July’19

Note: contributors to adhere to OSCOLA for the citation style.

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