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The Jammu and Kashmir Reservation (Amendment) Act, 2019

Parliament received the assent of the President on the 09-07-2019 for Jammu and Kashmir Reservation (Amendment) Act, 2019, while The Jammu and Kashmir Reservation (Amendment) Ordinance, 2019 was repealed.

In the said Act, Sections 2 and 3 have been amended.

As explained by PRS:

*Please refer the link for detailed notification: NOTIFICATION


Ministry of Law and Justice

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