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Call for Papers | RMLNLU Law Review (Vol. 10)

About the Journal

The RMLNLU Law Review is an annual peer-reviewed Journal published by the Journal Committee of Dr. Ram Manohar Lohiya National Law University, Lucknow which seeks to provide numerous insights and views into contemporary legal issues and encourage conversation about the same. The RMLNLU Law Review runs parallel to the RMLNLU Law Journal on CMET (Communications, Media, Entertainment, and Technology).

After having celebrated nine years of immense success and acclaim as a reputed Journal, we are pleased to announce the call for papers for Volume X of the RMLNLU Law Review.

Call for Papers

The Journal accepts submissions from law students and professionals all over the country and abroad in the form of:

  1. Articles: 5000-7000 words
  2. Essays: 4000-5000 words
  3. Case notes/comments: 2000-3000 words
  4. Book Reviews: 2000-3000 words

The submissions may be on any contemporary legal issue. The authors are expected to adhere to the prescribed word limit (excluding footnotes and abstract), as indicated above.

Each of these entries shall be required to conform to the set of guidelines that follow.

Submission Guidelines

 The formatting shall be as per the following:

Content:

  1. Font – Times New Roman
  2. Font size – 12 pts.
  3. Line spacing – 1.5
  4. Margin – 1” from all sides
  5. Alignment: Justified.

Footnotes:

  1. Font – Times New Roman
  2. Font size – 10 pts
  3. Line Spacing – 1.0
  4. All the sources in the footnotes must be properly cited strictly in accordancewith the latest OSCOLA (4th edition) format. No endnotes or speakingfootnotes (descriptive footnotes) are allowed.

General Instructions:

How to submit?

The submissions may be emailed to lawreview.rmlnlu@gmail.com in Microsoft Word(.doc or .docx) format.The attached submission in the email, i.e., the name of the document must be thename(s) of the author(s).The subject title for the mail must be ‘Article/ Essay/ Case Comment/ Book Review forVolume X’.Please note that only one submission per author or a team of co-authors is permissible.In case of more than one submission, only the one received first would be consideredfor review.

Submission Deadline and Review

The deadline for submission of manuscript is 15 September 2019, before 11:59 pm.

There shall be a rigorous review process comprising 3 stages and spanning 45 days. The authors shall be intimated about the status of their manuscript at every stage.

Contact

In case of any queries, contact:

Email: lawreview.rmlnlu@gmail.com

Ahkam Khan: 7905726123

Parimal Kashyap: 9889790027

Agrima Gupta: 9810373335

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