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Call for Papers | NLUO Student Law Journal

The NLUO Student Law Journal (NLUO-SLJ) is a peer reviewed academic journal managed by and intended for students. It is published semi-annually and bears the ISSN No. 2305-062X. For its forthcoming Volume 4 Issue 1 (2019), it invites submissions from undergraduate and postgraduate students of law and other disciplines. In exceptional cases, submissions from full-time doctoral students may be considered at the discretion of the editorial board.

Categories:

Manuscript Guidelines:

Please format submissions according to the NLUO-SLJ Instructions for Contributors downloadable, click HERE
A maximum of three co-authors is permissible for articles, and a maximum of two for notes. Co-authorship is not permitted for case/legislative comments or book reviews.

Please note that NLUO-SLJ follows a strict no-plagiarism policy.

Submissions are subjected to plagiarism checks commensurate with appropriate international standards. NLUO-SLJ also follows a strict exclusive submission policy. No submission should be published or under consideration for publication anywhere else.

Any infringement shall be liable for automatic disqualification.

Submission Procedure:

NLUO-SLJ accepts submissions only through e-mail. MS Word (.doc, .docx) and OpenOffice Writer (.odf) are the only accepted file formats. Files in other formats, particularly PDF, shall not be considered.

Submissions may be sent to the following address: nluo-slj@nluo.ac.in.

The subject line of the covering e-mail should contain the following:

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