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SLS Noida | Research and Publication Cell – Certificate Course in Law and Public Policy

Research and Publication Cell in association with Centre for` Civil Society will offer a Certificate Course in Law and Public Policy namely Lex Policy on March 22 – 24, 2019 at Symbiosis Law School, NOIDA.

The course is born out of the recognition that good intentions alone do not make good laws. Consequences matter, and sound public policy recognises the role of incentives in achieving good outcomes.

SCHEDULE OF THE EVENT

Day 1: March 22, 2019
10:00 – 10:30 Welcome and Introductions
10:30 – 11:00 Human knot activity
11:00 – 12:30 Institutions How do rules affect the prosperity of a country? Abhinav Singh
12:30 – 13:30 Lunch
13:30 – 15:00 Constitutional change and the pursuit of public interest Can we assume that constitutional amendments are made keeping in mind the public interest? BhuvanaAnand
15:00 – 15:45 [Tea/Coffee and Snacks]
15:45 – 17:15 Competition in markets and government BhuvanaAnand
Day 2: March 23, 2019
10:30 – 12:00 The Rule of Law What is rule of law, and why is it an important principle for a fair society? PrashantNarang
12:00 – 13:00 [Lunch]
13:00 – 15:00 Right to Business, Trade and Profession How did amendments to the The Article 19 (1) (g) of the Constitution affect economic freedom? PrashantNarang
15:00 – 15:30 [Tea/Coffee and Snacks]
15:30 – 17:00 The fundamental right to property in the Indian constitution Why was the right to property reduced to a legal right, and why does it matter today? BarunMitra
Day 3: March 24, 2019
10:00 – 10:30 The Fishing Village
10:30 – 12:00 Environmental Challenges SampurnaKhasnabis
12:00 – 13:00 [Lunch]
13:00 – 15:00 TBD TBD
15:30 – 16:15 [Tea/Coffee and Snacks]
16:15 – 17:30 Transaction Costs YugankGoyal
17:30 – 18:00 [Tea/Coffee]
 
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