The United Nations Development Programme and National Law School of India University, Bangalore announce the 2019 UNDP-GEF-NLSIU-CEERA Moot Court Competition on Biological Diversity Law.
The Moot Court Competition is open to all students enrolled in a full time undergraduate/ postgraduate law course provided by a recognized College/Institution/University in India or abroad. There shall be a preliminary screening based on the memorials submitted by the Participating Teams, and only such teams selected under Clause 5 of these Rules shall be allowed to advance and participate in the Oral Rounds.
For more information on important dates, the problem, rules and registration, click HERE