University of Legal Studies, Punjab University emerged as the winner of the 12th Justice B R Sawhny Memorial Moot Court Competition, 2018 organised by NALSAR University of Law. The winning team received a trophy from Justice B. Prakash Rao (Retd.) and prize worth Rs. 30,000 and one-year access cards to SCC Online Web Edition worth Rs. 22,000 each to all team members.
NUSRL Ranchi is the runners up of the competition. The runners up team received a trophy and prize worth Rs. 20,000 and one-year access cards to EBC Learning worth Rs. 5,000/- each to all team members.
Other awards
Best Oralist (Rs 7500 and a medal) – Zaheen Kaur, UILS, Punjab University
Second Best Oralist (Rs 5000 and a medal) – Hetal Doshi, NUSRL Ranchi
Best Memorial (Rs 7500 and medals) – Amity IP
Second Best Memorial (Medals and three copies of Comparative Constitutional Law by M.P. Singh) – Institute of Law, NIRMA University
Best Researcher (Rs 5000 and medal) – Institute of Law, NIRMA University: Anuj Bajaj
Second Best Researcher (Medal and one copy of Comparative Constitutional Law by M.P. Singh) – NUSRL Ranchi – Sakshi Sharma
All teams qualifying the Memorial Elimination Round received one-month access to SCC Online Web Edition worth Rs. 999 each.