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1st NLUJAA National Legal Essay Competition, 2018 announced

Centre for Clinical Legal Education and Legal Aid Cell (CCLE-LAC) in collaboration with the Centre for Child Rights, National Law University, Assam brings to you the First Edition of the NLUJAA National Legal Essay Competition, 2018.

Theme: Access to Justice for Children

About Centre for Clinical Legal Education and Legal Aid Cell (CCLE-LAC)

As a part of University Social Responsibility Scheme and to fulfil the Bar Council of India mandate of having a legal aid cell, the Centre for Clinical Legal Education and Legal Aid Cell (CCLELAC) of the National Law University and Judicial Academy, Assam was established in September, 2013 with an objective to promote legal awareness in the society and to help people of this region in achieving social, economic and political justice. Since then the Centre has been organizing various activities to create legal awareness and to help needy and indigent people in getting access to justice. The Centre, in furtherance of its objective, has organized several legal awareness camps at different places in the State including the Guwahati Central Jail located at Lokhora in the year 2016.

About Centre for Child Rights (CCR)

In furtherance of the research objectives of National Law University and Judicial Academy, Assam and its commitment towards children, a dedicated Centre was established as ‘Centre for Child Rights (CCR)’ in the University. The CCR started from March, 2015 and ever since it has engaged itself in various activities ranging from training, workshop, conferences, development of IEC material, technical support to various allied departments of the government dealing with children, inter alia. In May, 2015 the University and UNICEF, through a Memorandum of Understanding joined hands and partnered with CCR and ever since the Centre and UNICEF are trying together to bring about some change in the lives of the children, particularly in the north-eastern part of the country through research, training and advocacy.

About the Essay Competition

As a part of its research and awareness activities, the Centre for Clinical Legal Education and Legal Aid Cell (CCLELAC), in collaboration with the Centre for Child Rights (CCR) is organizing its 1st NLUJAA National Legal Essay Competition, 2018. The essay writing competition is intended to provide young students with an opportunity to study, analyse and understand the role played by various legal aid mechanisms to make justice accessible for children. The primary objective of this essay competition is to increase awareness and promote the idea of free legal aid as has been envisaged under Article 39-A of the Constitution of India, 1950.

With an aim to encourage the energetic young students of the country to come up with new ideas and suggestions in this endeavour, the broad theme of the competition is reserved as “Access to Justice for Children”. The organising committee has opted against restricting the scope by providing any sub-themes and the writers are therefore encouraged to write on any aspect under the said theme.

Eligibility

Important Dates

Last Date of Submission of Essay: November 15, 2018 (11:59 p.m.)
Date of Declaration of the Result: December 24, 2018 (The winners will be informed by email and the result will be notified on the official website of the university.)

Submission Guidelines

The participants are required to send the following details in a separate word document attached to the e-mail:

a) Title of the Essay:
b) Name(s) of the Author(s):
c) College/Institute/University of Author(s):
d) Programme Enrolled & Year of Study of Author(s):
e) E-mail address & Contact No. of Author(s):

Prizes

Important Note

For Concept Note, click HERE

Contact: For any queries, intending participants may leave us an e-mail at nlecnlujaa@gmail.com Or contact Dr. Diptimoni Baruah, Chairperson, Centre for Clinical Legal Education and Legal Aid Cell; Mobile: 09085656171, Email: diptiboruah@nluassam.ac.in

Mr. Himangshu Ranjan Nath, Faculty Co-coordinator, Centre for Child Rights; Mobile: 08822648560, Email: hrnath@nluassam.ac.in

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