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NLU Delhi organises Workshop on Qualitative Methods in Legal Research

The Centre for Criminology and Victimology of National Law University Delhi and Professor Theodore Eisenberg Centre for Empirical Research organised a workshop from 24th to 26th of September, 2018. The theme of the same was “Qualitative Methods in Legal Research with Special Focus on Atlas.ti Applications”. It was organised under the aegis of National Academy of Law Teachers (NALT).

The event was attended by Prof. (Dr.) Ranbir Singh, Vice Chancellor of NLU Delhi. It was also attended by Prof. G.S. Bajpai and other dignitaries. Prof. G.S. Bajpai is the Chairperson of Centre for Criminology and Victimology at NLU Delhi. He has authored fifteen books, more than eighty papers, ten project reports and several monographs. Therefore his contribution to the workshop was significant.

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