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HNLU emerges runners-up in Surana & Surana and UPES School of Law National Insolvency Law Moot Court Competition, 2018

UPES School of Law organised its first edition of “Surana & Surana AND UPES School of Law National Insolvency Law Moot Court Competition, 2018″ in association with its esteemed joint organizer Surana & Surana International Attorneys, Chennai. The competition was scheduled from September 28, 2018, to September 30, 2018.

Representing Hidayatullah National Law University, the team of Sankalp Singh, Sherien Kaul, and Priyanka Bhandari emerged as the runners-up in the said competition.  The team also won the 3rd Best Memorial Award.

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