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ILS Pune announces release of Public Law Bulletin, Vol. IV

ILS

ILS

The Centre for Public Law, ILS Pune is pleased to announce the Fourth Volume of the Public Law Bulletin on the auspicious day of the 150th Birth Anniversary of the Mahatma, Mohandas Karamchand Gandhi.
The most important lesson that the Mahatma taught us, not just by words, but by his deeds and his entire life, was the value of persistence and the need to always take the righteous path in the face of any adversity. He taught us that the ends cannot justify the means and the means to an end are just as important and should thus be as righteous as the ends. In these turbulent times it is important that we embrace the teachings of the Mahatma closer than ever to brave the tides and persevere.
On this note the Editorial Team of Public Law Bulletin wishes you all the best and hope you enjoy this edition of our publication as much as you enjoyed the preceding ones and looks forward to suggestions, criticisms and contributions. Let discourse prevail and knowledge blossom.
To view the Bulletin, click HERE.
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