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NLU Jodhpur announces 1st Inter-University Constitutional Law Judgment Writing Competition

About: The Constitutional Law Society at National Law University, Jodhpur in furtherance of its initiative of encouraging debate and discussion in the subject of Constitutional Law is organizing the First Inter-University Constitutional Law Judgment Writing Competition [“Competition”]. The objective of this Competition is to enable the students to approach a factual matrix from the point of view of a judge, apply the law and render a judgment. The student shall be expected to think like a judge and reach a well-reasoned conclusion.

Eligibility

Important Dates/ Timeline

*Kindly note that the timeline is tentative and subject to change.

Prizes: The participants securing the first three positions i.e. First, Second and Third shall be felicitated with the following prizes:

In addition to the cash prize, all the above prize winners shall also get a copy each of the Constitution of India-Coat Pocket Edition and One-year access to the EBC Learning platform worth Rs. 5,000.

Rules and Regulations: The format and the assessment criteria of the submissions are mentioned in the Rules and Regulations of the Competition. The students shall send their consent for participation and submit their judgments in the format provided in the aforementioned Rules and Regulations. The participants are required to strictly adhere to the Rules and Regulation of the Competition.

Contact: For any further information/clarification, kindly send an email to judgementwriting.conlawsociety@gmail.com or contact Mr. Swapnil Tripathi (Convenor, Constitutional Law Society) at +91 7568919894.

View the Compromis

View the Rules and Regulations

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