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ILS Pune announces Diploma in Human Rights & Laws 2018-19

ILS

ILS

The admissions for Diploma in Human Rights & Laws will commence from 17th July 2018. Last date for applying is 30th July 2018. Interested students can register themselves online through Net Banking, Credit Card, SBI Branch (Cash Deposit). Admission will be confirmed on payment of the fees.

Number of seats : 50

Fees :

1. Rs 10000 + 18% GST = Rs 11800/- ( Current ILS students )

2. Rs 12000 + 18% GST = Rs 14160/- (Non ILS including ex-students of ILS)

Class timings and days : Every Tuesday and Wednesday 8.00 am to 10.00 a.m.

Course Co-ordinator: Dr Sita Bhatia.

The lectures will begin from 31st July at 8.00 a.m.

Course contents:

Module I:      Theoretical/ Philosophical /jurisprudential Approach

Module II:     International & Regional Human Rights Approach

Module III:   Human Rights under Domestic Laws and case laws

Module IV:   Judiciary and Human rights

Module V:     Human Rights of various vulnerable persons and groups

Module VI:   Study of various commissions on Human Rights

Module VII: a) Media & human rights

b) Public Participation & human rights

c) NGOs & INGOs and human rights

Module VIII:   Humanitarian Laws

a) Human Rights & Development

b) Human Rights & Right to self determination

Module IX:  Project/Dissertations on various Human Rights topics/issues

Module X:   Practical and Legal Training

Duration:  2 semesters

Eligibility: 1.  II, III, IV and V year BSL LLB or

    2. .All years of Three Year Law Course (LL.B.) or

    3. Graduation in any faculty

Seats: Minimum 20; Maximum 40

Classes: Tuesday & Wednesday (1.30 p.m. to 3.30 p.m.)

Assessment Pattern:  Written examination   50 marks

  Viva-voce                      20 marks

  Dissertation                  30 marks

   Total                             100 marks

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