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Call for Papers : Lex Revolution, Vol. IV, Issue 3 [July-Sep 2018]

We invite scholarly unpublished papers on various fields of Law, Human Rights and Social Science from students, teachers, scholars and professionals for the Volume-IV, Issue-3, July-September 2018 of the UGC approved journal Lex Revolution ISSN 2394-997X. The Journal welcomes the submission of papers that meet the general criteria of significance and academic brilliance. Authors are requested to emphasize on novel theoretical standard and downtrodden concerns of the mentioned areas against the backdrop of proper objectification of suitable primary materials and documents. The papers must not be published in parts or whole or accepted for publication anywhere else.

The words limit for (inclusive of footnotes):

(a) Article: up to 5000-6000 words,

(b) Short comments: up to 2000 words, c) Book Review: up to 1500 words.

Last Date for Submission: August 15, 2018

For any other details please write to us at editor.lexrevolution@gmail.com mentioning ‘Query’ in the subject line of the mail.

Facebook:  www.facebook.com/LexRevolution

Twitter:  www.twitter.com/LexRevolution

SUBMISSION GUIDELINES: Authors  are  requested  to  strictly  follow  the below-mentioned submission guidelines:

(a) Article: up to 5000-6000 words,

(b) Short comments: up to 2000 words,

(c) Book Review: up to 1500 words.

NOTE: Abstract and Paper both should be in single file only. Non-compliance with the above guidelines may lead to rejection.

 

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