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Key recommendations of the Report of the Working Group on Fin Tech and Digital Banking

Reserve Bank of India (RBI) had set up an inter-regulatory Working Group (WG) to look into and report on the granular aspects of Fin Tech and its implications so as to review and reorient appropriately the regulatory framework and respond to the dynamics of the rapidly evolving Fin Tech scenario. The report of the Working Group that inter alia contains various recommendations has been released by RBI for public comments and is available at https://www.rbi.org.in. 

In pursuance to the announcement in the Budget Speech of 2018-19, a Steering Committee was constituted under the Chairmanship of Secretary, Department of Economic Affairs (DEA) Ministry of Finance on 5th March, 2018, to consider various issues relating to development of Fin Tech space in India with a view to make Fin Tech related regulations more flexible and generate enhanced entrepreneurship in an area where India has distinctive comparative strengths vis-à-vis other emerging economies. The Steering Committee was to focus on how Fin Tech can be leveraged to enhance financial inclusion of Micro, Small & Medium Enterprises (MSMEs). The Terms of Reference of the Steering Committee included:

  1. To take stock of the developments in the Fin Tech sector globally, and in India, and arrive at a common shared understanding of the current state of play;
  2. To analyse critically the regulatory regime spread over different entities that has impacted the growth of Fin Tech in India;
  3. To consider how Fin Tech can be leveraged in critical sectors of the economy, especially financing of MSMEs, affordable housing, delivery of e-services to vulnerable sections, provision of land record management and other government services, access and adoption of digital payments, and to study the developments in these areas;
  4. To develop regulatory interventions, e.g., regulatory sandbox model, that will enhance the role of Fin Tech in the sectors identified for focused interventions;
  5. To promote ease of doing business in the Fin Tech sector;
  6. To consider means of using data with Goods and Services Tax Network (GSTN) and data residing with information utilities such as Credit Information Companies (CICs), etc in open domain with a view to developing applications for financing of MSMEs;
  7. To work with Government agencies like Unique Identification Authority of India (UIDAI) to explore creation and use of unique enterprise identification number;
  8. To consider international cooperation opportunities in Fin Tech with countries like Singapore, UK, China, etc.

Key recommendations of the report of the Working Group on Fin Tech and Digital Banking submitted to Reserve Bank of India

Ministry of Finance

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