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ILS: Certificate Program on ‘Criminal Law: Practice and Procedure’

ILS

ILS

About The Course : The ILS Law College is organizing a 5 sessions certificate programme on ‘Criminal Law: Practice and Procedure’. This program aims at sensitizing the law students and budding lawyers in the technique of learning and understanding the Criminal Procedure law and the practice of it in the courts.

The course commences from Saturday the 3rd of March till 5th of March 2018. Click Here for Schedule.

Resource Persons: Judges from the High Court and District Courts of Maharashtra, renowned practicing lawyers from Pune, Mumbai and Delhi.

Venue: Laxmi Building, ILS Law College. Pune

Registration Open: From 23rd Feb to 2nd March 2018

Registration Fees: Rs. 2,500/- (Two Thousand Five Hundred only) inclusive of GST + Reading Material

(Attendance is compulsory for all the sessions; otherwise certificates shall not be awarded.)

Payment Mode: Online Only

Contact Details:– Mrs. Deepali Manjarekar – +91 9922969717

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