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NLSIU: ISRO Funding Rounds of Manfred Lachs Space Law Moot Court Competition

NLSIU

NLSIU

The National Law School of India University, in association with the Indian Space Research Organisation, [“ISRO”] is organizing the National Funding Rounds of the Manfred Lachs Space Law Moot Court Competition, from March 24-25, 2018. The winner of this round will be sponsored by ISRO, in order to facilitate participation in the Asia-Pacific Regional Rounds. We are pleased to hereby extend an invitation to your esteemed institution to participate in the above competition. The Moot Problem for this Round will be the same as that for the Regional Rounds.

The last date for registration for the National Funding Round on a provisional basis is February 20, 2018. Please note that a team is required to be registered for the International Rounds for being eligible to participate in the National Funding Round. The Official Rules of the National Rounds have been released. All details, including the rules and the registration form are available for download here. The registration fee for participation in the National Round is Rs 5500. The registration fee is non-refundable. Please note that this is in addition to the registration fee payable for participation in the International Rounds. The payment is to be made in accordance with the instructions given in the registration form, and the receipt must be sent along with the completed form.

For Rules, click HERE 

For Registration Form, click HERE

For any further details, please mail us at manfredlachsindia@gmail.com or contact:

Sagarika Parab (+91-9607531585)

Suyash Ojha (+91-9620251622)

Contact only in case of exceptional circumstances/emergencies:

ISRO Coordinator: Mr. V. Gopalakrishnan, Policy Analyst, ISRO HQ- gopal.isro@gmail.com

NLSIU Faculty Coordinator: Mr. Kumar Abhijeet, Assistant Professor, NLSIU- kumarabhijeet@nls.ac.in

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