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Call for Papers: The GNLU Law Review [Vol. V]

The flagship journal of Gujarat National Law University, The GNLU Law Review was established in 2008, owing to the emergent need for broadening the platform for academicians, professionals, researchers and students to share and disseminate both knowledge and scholarship of new and innovative ideas in legal and allied disciplines. The Review is published annually and is entirely managed by the editorial board under the able guidance of its eminent advisory panel comprising of eminent legal luminaries from around the world.

THEMES

o   One Nation, One Election: A Constitutional Reality?

o   Merits & De-Merits of Cyber Sovereignty

o   Mergers & Competition Law: A Cross Jurisdictional Study

The Law Review is open to any other inter-disciplinary and contemporary issues for publication, apart from the ones provided above. The authors are required to intimate the Editorial Board about their topics on the email id’s provided below.

GUIDELINES

o   Authors are required to submit their Abstracts, explaining the aims and objectives of the paper, along with five keywords. The word limit for the Abstract is 500 words. Only upon the acceptance of Abstracts, will the author be contacted to submit his/her full paper.

o   Manuscripts must be unique and genuine and not plagiarised from any sources.

o   Plagiarism of any sort exceeding 20% in the manuscripts will result in immediate disqualification. The title of the Paper must be appropriate.

o   The cover page of the paper must contain the title and the details of the authors. The paper should be free from all grammatical and spelling errors.

o   Co-authorship is allowed to a maximum of 2 authors.

o   All submissions must follow the “The Bluebook: A Uniform System of Citation (20th Ed.)”. Non-conformity could be a ground for rejection.

o   The body of the manuscript must be in the font “Times New Roman”, font size 12, line spacing 1.5. All footnotes must be in Font “Times New Roman”, font size 10, line spacing 1. Abstract and full paper Submissions must be made in Microsoft Office (doc./docx.) formats only.

The submissions could be in the following forms:

1. Articles (3500-6000 words excluding footnotes)

2. Essays (2500-3500 words excluding footnotes)

3. Book Reviews/Case Commentary (1500-2500 words excluding footnotes)

Editorial Board of The GNLU Law Review has extended the deadline for Submission of Abstracts.
The contributors are hereby conveyed that they may submit their abstracts until October 22, 2017 11:59 pm
All submissions must be made to tglr@gnlu.ac.in with the subject “Manuscript Submission for Volume V.”

IMPORTANT DATES

Submission of Abstracts: October 10, 2017

Intimation of Acceptance: October 15, 2017

Full Paper Submission: October 21, 2017

CONTACT: For any queries feel free to contact,
Dr. Anjani Singh Tomar,
+(91) -8128650822
Email –atomar@gnlu.ac.in, tglr@gnlu.ac.in

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