Site icon SCC Times

GNLU to organise National Seminar on Real Estate Legal Regime: Issues, Challenges and Development

Gujarat National Law University In collaboration with Cube Construction Engineering Limited under GNLU- CCEL Research Fellowship on Real Estate Laws, Policies and Practices is organizing National Seminar on Real Estate Legal Regime: Issues, Challenges and Development on 23rd August, 2017 at Gujarat National Law University.
ABOUT FELLOWSHIP: Cube Construction Engineering Limited (CCEL), an Organization which enjoys credit of having successfully completed many renowned Projects including Government Projects, established a Fellowship on Real Estate Laws, Policies and Practices for development and growth of Real Estate Laws, Policies and Practices education, research and training in the country at the Gujarat National Law University (GNLU). Since the establishment in 2013, the fellowship has remained a pioneer in organizing a number of research, training and extension activities, which include short term courses, workshops and seminars. The Research Associates under the Fellowship have also undertaken various research studies and submitted the same to the various stakeholders of the real estate sector.

ABOUT THE SEMINAR: The Real Estate (Regulation & Development) Act, 2016 has created a greater transparency in the Real Estate Sector. Real Estate is tied with other areas of law like Contract law, Business Laws etc. The demand for housing has been increasing exponentially from last one decade. It is noticed that there is a predictable escalation in the investment via FDI route in the real estate sector to achieve housing for all under the scheme Pradhan Mantri Awas Yojna. This Seminar will provide an opportunity to all the Researchers to put forward their research ideas.

AIMS AND OBJECTIVES:

THEME: The Real Estate Regulation and Development Act, 2016.

SUB -THEMES:

CALL FOR PAPERS: Well researched & original manuscripts and case studies are invited from Academics, Scholars, Researchers, Bar & Bench, Non State Actors and Students on the above mentioned themes or related topics. All the papers shall be scrutinized through blind review of editorial board. Selected papers may be published in form of a book with ISBN.

SUBMISSION GUIDELINES: Paper presenters shall adhere to the following guidelines:

Formatting Guidelines:

Important Dates:

CONTACT: Coordinator: Mr. Wassem Ahmad Bhat, Assistant Professor of Law (Mob: +918128684326)
Co– coordinator: Ms. Prapti Patel, Research Associate (Mob: +919879139994)
Student Co– coordinator: Ms. Manjul Mantri (Mob: +919468712600)

Student Coordinator: Mr. Anup Kumar Naik (Mob: +919998925464)

Email: gccel@gnlu.ac.in

Exit mobile version