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Call for Papers: Geeta Institute of Law’s Journal of Global Research & Analysis, Vol. 6 Issue 1

Geeta Institute of Law, Panipat invites submissions for the 11th issue (Volume 6, Issue 1) of the Journal of Global Research & Analysis. Journal of Global Research & Analysis (CULJ), ISSN 2278/6775 is a bi-annual peer reviewed journal. We look forward for submissions from members of the Bar, Bench and the academia. Submissions can be in the form of long articles, short articles, case comments, legislative notes and book reviews.

Submission Guidelines

1. The word limit for various submissions is as follows:

Long Articles – 3000 – 5000 words

Short Articles – up to 3000 words

Legislative Notes – 1500 – 2000 words

Case Comments – 1500 – 2000 words

Book Review – 1000 words

2. The submission shall be accompanied by an abstract of not more than 300 words which briefly highlights the key issues, research methodology and the conclusion, along with five relevant key words.

3. All submissions should be in 1.5 line spacing, font size 12 (for text) and 14 (for heading) and should follow the Times New Roman style. The method of citation which is expected to be followed is the Harvard Bluebook 19th Edition.

Submission Procedure: All submissions must be sent to deanlaw@geeta.edu.in and must be attached with a covering letter mentioning the name of the author, occupation, title of the submission, mobile phone number and contact address, for future reference.

Deadline: The submissions should reach us on or before 31st July, 2017.

UNDERTAKING

I hereby claim and acknowledge that the subject work is my original work and it is not copied. I undertake to defend any issue relating to Copyright and I would solely be responsible for any Copyright infringement, if any, arising from publication of my paper in your Journal “Journal of Global Research and Analysis”.

I understand, the Headings and the Title can be suitably changed keeping in view the content. I would not object to the editorial changes undertaken which do not mutilate the view expressed in the paper; or introduced for any clarity, or otherwise done in good faith.

I hereby assign the Copyright in my work to Geeta Institute of Law (GIL) under the aegis of K. R. Education Society, Panipat. The copyright in the compilation shall vest in Geeta Institute of Law(GIL) under the aegis of K. R. Education Society, Panipat and it may be reproduced in any form whatsoever by the publisher.

Note: Please provide full/correct address as we will send printed copy in the same address)

Author Name:

Designation (Professor/Associate Professor/Assistant Professor/Teaching & Research Assistant/Research Scholar/Student):

Institution Name with Full Address:

Course (For Student Only):

Year/Semester (For Student Only):

Title of the Article:

Postal Address/Address for Communication:

Email Address:

Mobile No.:

Date:

Signature:

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