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Call for Papers: Lexkhoj Research Journal of Law and Socio-Economic Issues

Lexkhoj Research Journal of law and Socio-economic issues is globally recognised with high impact factor low publishing charges and fast track publishing. we follow open access model for research paper publishing thus reaching to global community without any restrictions. We are accepting research entries for upcoming issues.

ABOUT THE JOURNAL :  Lexkhoj Researchl Journal of Law and Socio-Economic Issues is an open access peer reviewed international journal, publishing critical approaches to socio-legal study and multi-disciplinary analysis of issues related to law and socio-economic. The journal will strive to combine academic excellence with professional relevance and a practical focus by publishing wide varieties of research papers, insightful reviews, essays and articles by students, established scholars and professionals as well as by both domestic and international authors. Lexkhoj Publication is committed to bring the highest quality research to the widest possible audience through an unparalleled commitment to quality and reliability. We accept legal Articles, Research papers, Book reviews, Case Comments and many more. It is the ethos that the journal tries to capture and bring to its discerning readers the submission for its II Issue which is a ‘Quarterly Journal’ strives to achieve high level of legal scholarship and research.

ELIGIBILITY: “Are you a change maker then there is no need of concerned as an issue of eligibility’’ let people know your eligibility by your own work.

We invite contributions from students, academicians, professionals, policy makers, regulators, think-tanks and researchers around the world.

THEME: Submissions which deal with any aspect of Legal, Social & Economic Issues will be considered for publication.

GUIDELINES FOR SUBMISSION:  All submissions must adhere to the following guidelines:

      1. Cover Letter: The first page should include the following:

 All submissions should be accompanied by an abstract of about 200 words outlining the central argument(s) of the paper.

      2. Word limit:

  1. All submissions must be 1.5 lines spaced in Times New Roman, font size 12 and justified. All submissions have to be in any Uniform citation style.
  2. Only footnotes may be used as the form of citations. All footnotes must be in Times New Roman, size 10, single-spacing and justified.
  3. The submissions must not infringe copyright or any other rights of any third parties.
  4. Electronic submissions via email should be made in Word Format (.doc) or (.docx).
  5. The research paper shall be original and unpublished work.
  6. The paper should not be plagiarized, and free from grammatical, spelling and other errors.
  7. Bibliographies or reference lists are welcome, but not necessary

CO-AUTHORSHIP OF PAPERS: Co-authoring of papers between individuals of the same or different institutions is permissible. The maximum no. of authors per submission is two.

PUBLICATION: The journal will be published at www.lexkhoj.com

PUBLICATION FEES

The account details will be sent to those authors whose papers will be selected.

DEADLINE: The authors are to submit their manuscripts by, 30th June 2017. Manuscripts received after 30th June shall be considered for the next issue.

SUBMISSION PROCEDURE: Submissions should be emailed to us at lexkhoj@gmail.com

CONTACT : For further information or clarifications, you may also write to us at lexkhoj@gmail.com

Name – Yogita Lohia

Phone: 8377963355

Email: yogi7758@gmail.com

Facebook page: https://www.facebook.com/lexkhoj/

Website:  https://lexkhoj.com/

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