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Call for Papers: Lex Revolution, Vol. III, Issue 2 (April-June 2017)

We invite scholarly unpublished papers on various fields of Law, Human Rights and Social Science from students, teachers, scholars and professionals for the Volume-III, Issue-2 April-June 2017 of the Lex Revolution ISSN 2394-997X. The Journal welcomes the submission of papers that meet the general criteria of significance and academic brilliance. Authors are requested to emphasize on novel theoretical standard and downtrodden concerns of the mentioned areas against the backdrop of proper objectification of suitable primary materials and documents. The papers must not be published in parts or whole or accepted for publication anywhere else.

The words limit for (inclusive of footnotes):
(a) Article: up to 3000-4000 words,
(b) Short comments: up to 1500 words,
(c) Book Review: up to 1000 words.

Last Date for Submission: May 20, 2017
For submission guidelines and any other details please visit www.lexrevolution.in
Facebook: www.facebook.com/LexRevolution
Twitter: www.twitter.com/LexRevolution

SUBMISSION GUIDELINES: Authors are requested to strictly follow the bellow mentioned submission guidelines:

NOTE: Page numbers and page borders should not be used. Abstract and Paper both should be in single file only. Non-compliance with the above guidelines may lead to rejection.

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