The Union Cabinet chaired by the Prime Minister Shri Narendra Modi has approved signing of MoU between India and Bangladesh in the field of judicial sector cooperation. It is aimed at developing, promoting and strengthening mutual cooperation between the judiciaries of the two countries.
The MoU provides for promoting mutual interaction among judges and officials at various levels of the judiciary through exchange visits, training and academic programmes. It will also encourage mutual exchange of information on latest developments in the field of law and justice. It will enable exchange of knowledge in infrastructure and information technology in this field.
The MoU provides for promoting mutual interaction among judges and officials at various levels of the judiciary through exchange visits, training and academic programmes. It will also encourage mutual exchange of information on latest developments in the field of law and justice. It will enable exchange of knowledge in infrastructure and information technology in this field.
Ministry of Law & Justice