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Course on Comparative Constitutional Law Perspectives

The Course on Comparative Constitutional Law Perspectives  is being organized by the M.K. Nambyar SAARC Law Centre and the Centre for Constitutional Law, Public Policy and Governance at NALSAR University, from November 21 to 26, 2016.

The course is aimed at graduate and undergraduate students with interests in comparative law, law and governance and public policy. Research scholars and young professionals interested in comparative constitutional law may also apply. The last date for registration is September 15, 2016.

For more details, refer NALSAR Comparative Constitutional Law Course

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