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The Child Labour (Prohibition and Regulation) Amendment Act, 2016

The Child Labour (Prohibition and Regulation) Amendment Act, 2016 receives the assent of the President on 29th July, 2016. The Act came into force in order to amend Child Labour (Prohibition and Regulation) Act, 1986. Mentioned below are following amendments which have taken place due to the amendment Act.

MINISTRY OF LAW AND JUSTICE

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