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Diploma Course on Corporate International Taxation

ILS

ILS

About the Course:

Venue: ILS Law College, Pune : 411004

Eligibility: 3rd–5th B.A.LL.B./B.S.L., 2nd–3rd LL.B. and LL.M. students

Registration:

Registration fee: Rs. 15,000/- inclusive of study material for ILS students and

                           Rs. 17,000/- inclusive of study material for Non-ILS students

Last date for registration: 25th July 2016

Payment Details: Payment can be made online, Demand Draft or cash transaction

  1. Online payment:

Step I: Select category – ‘Diploma Course in Corporate Laws’. New page will open, enter the Seat number or the PR number. (Take care that CORRECT details are filled)

Step II: Click on Submit. New page opens, verify your details. This is the last opportunity to make changes or modify the details. Click Confirm only when verified carefully

Step III: Payment window opens – with Payment modes – State Bank of India Internet Banking, Other Bank’s Internet Banking, Debit/Credit Cards and Cash Deposit. Select any one mode and fill in the required details according to the nature of transaction.

  1. Payment vide Demand Draft in favour of ‘Indian Law Society’
  2. Payment in cash in office.

Contact:

Details will be posted form time to time at: http://www.ilslaw.edu/

Faculty Coordinator: Mrs. Smita Sabne: sabne.smita@gmail.com

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